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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(i) in The Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986

(i)All dues of employees of the sick textile undertaking relating to pre-take over management period and post-take over management period.