Supreme Court - Daily Orders
Indian Oil Corporation Limited vs The Commissioner Of Taxes, Assam on 25 August, 2015
ITEM NO.93 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 383/2013
INDIAN OIL CORPORATION LTD. Appellant(s)
VERSUS
COMMISSIONER OF TAXES Respondent(s)
(with interim relief and office report)
Date : 25/08/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Hrishikesh Baruah,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon’ble Court on its own turn.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.08.26 15:55:35 TLT Reason: