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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(xxxviii) in The Bombay University Act, 1974

(xxxviii)requisition the facilities of colleges and recognised institutions, where or when necessary for promoting the facilities of the University, after giving due notice to the college or recognised Institution;