Punjab-Haryana High Court
Som Nath vs Commissioner Of Income Tax And Ors on 25 March, 2019
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal, Manjari Nehru Kaul
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
ITA-135-2019 (O&M)
Date of Decision: 25.3.2019
Som Nath
....Appellant.
Versus
Commissioner of Income Tax, Panchkula and others
...Respondents.
CORAM:- HON'BLE MR. JUSTICE AJAY KUMAR MITTAL.
HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL.
PRESENT: Mr. Abhilaksh Grover, Advocate for the appellant.
AJAY KUMAR MITTAL, J.
For orders, see ITA-133-2019 (Jagpal v. Commissioner of Income Tax, Panchkula and others).
(AJAY KUMAR MITTAL)
JUDGE
March 25, 2019 (MANJARI NEHRU KAUL)
gbs JUDGE
Whether Speaking/Reasoned Yes/No
Whether Reportable Yes/No
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