Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 32 in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

32. Statutes how to be made.

(1)The first Statute of each Institute shall be framed by the Board with the prior approval of the Visitor.
(2)The Board may, from time to time, make new or additional Statutes or may amend or repeal the Statutes.