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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(iv) in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

(iv)is found talking to another candidate or any other person inside or outside the examination centre without the permission of any member of the Supervisory Staff before delivering his answer book, or