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State of Gujarat - Section

Section 8 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

8. Officer of the University.

- The following shall be the officers of the University, namely:
(i)The Chancellor,
(ii)The Vice-Chancellor,
(iii)The Pro-Vice-Chancellor, if any,
(iv)The Deans of Faculties,
(v)The Registrar,
(vi)The University Librarian, and
(vii)Such other officers in the service of the University as may be declared by the Statutes to be the officers of the University.