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State of Tamilnadu - Section

Section 39 in Tamil Nadu Homeopathy Council Regulations, 1973

39.

An appeal from staff and lower grade staff other than Registrar shall lie with the Executive Committee for every order imposing any of the penalties specified in regulation 36 passed by the President and in case any such penalty was imposed on the Registrar, an appeal shall lie to the Council. An appeal in both cases shall be filed within a. month after the date of the order of the President.