Himachal Pradesh High Court
Veena Devi & Anr. vs . Jagpal Singh And Others on 7 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Veena Devi & Anr. Vs. Jagpal Singh and others .
CMPMO No.81 of 2023 07.03.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioners.
List before another appropriate Bench.
Learned counsel for the petitioners emphasized that the matter is now scheduled for evidence of the defendants on 10.03.2023. Hence, in view of the urgency of the listing of the matter so pointed out, let the matter be listed before the Appropriate Bench on 09.03.2023 after obtaining orders from Hon'ble the Acting Chief Justice.
Jyotsna Rewal Dua
March 07, 2023 Judge
Mukesh
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