Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Veena Devi & Anr. vs . Jagpal Singh And Others on 7 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Veena Devi & Anr. Vs. Jagpal Singh and others .

CMPMO No.81 of 2023 07.03.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioners.

List before another appropriate Bench.

Learned counsel for the petitioners emphasized that the matter is now scheduled for evidence of the defendants on 10.03.2023. Hence, in view of the urgency of the listing of the matter so pointed out, let the matter be listed before the Appropriate Bench on 09.03.2023 after obtaining orders from Hon'ble the Acting Chief Justice.






                                                    Jyotsna Rewal Dua
             March 07, 2023                               Judge
                 Mukesh






                                               ::: Downloaded on - 07/03/2023 20:37:59 :::CIS