Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Maharashtra - Subsection Section 40(4) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (4)The Auditor or the Special Auditor, as the case may be, shall submit his-report to the Board and shall forward a copy thereof to the Government.
