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Calcutta High Court (Appellete Side)

Balrampur Chini Mills Ltd. & Anr vs Union Of India & Ors on 18 March, 2016

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8     18.03.2016

CHC Ct. No.27 C.R.9297 (w) of 1982 Balrampur Chini Mills Ltd. & anr.

Vs. Union of India & ors.

Mr. A. K. Dey ...for the petitioners Mr. Kausik Chanda, Mr. Arpa Chakraborty ...for the Union of India Although this matter appears in the list as item No.8.

Learned Advocate appearing for both the parties before me draw my attention to order dated 5.8.2013 in which the writ petition has been dismissed as not pressed. Since it is a disposed of matter it requires no hearing further. It is hereby recorded as the matter has already been disposed of on 5.8.2013.

(Sankar Acharyya, J.) 2