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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(vii) in RSWC Employees General Provident Fund Regulations, 1990

(vii)At the end of each financial year an Income and Expenditure Account together with the balance sheet of the fund duly checked/ audited by Chartered Accountant shall be laid down before the Board of Directors of the Corporation at a meeting to be held before 31st December each year for their approval.