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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(d) in The Oil Mines Regulations, 2017

(d)adequate number of self-contained breathing apparatus or any other apparatus of such make in accordance with the standards, that is, IS 10245 Part-2 or IS 10245 Part 1 of the Bureau of Indian Standards or its revised versions are available at or near the place for use in emergency; and