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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(xii) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978

(xii)that every licensed vehicle of Class I or Class II shall carry between the sun set and sun rise, two lights one on each side and a vehicle of Class III one light on right side of a pattern and in the manner specified by the committee in this behalf;