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[Cites 0, Cited by 0] [Section 581J] [Entire Act]

Union of India - Subsection

Section 581J(4) in The Companies (Amendment) Act, 2002

(4)On compliance with the requirements of sub- sections (1) to (3), the Registrar shall, within a period of thirty days of the receipt of application, certify under his hand that the inter- State co- operative society applying for registration is registere and thereby incorporated as a Producer Company under this Part.