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[Cites 0, Cited by 0] [Section 27B(5)] [Section 27B] [Entire Act]

State of Haryana - Subsection

Section 27B(5)(b) in Haryana Liquor Licence Rules, 1970

(b)if his name is borne on the list of persons barred from holding licenses in the State of Haryana and Punjab and Himachal Pradesh, Union Territories of Delhi and Chandigarh.