Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 607(3)] [Section 607] [Entire Act] State of Jharkhand - Subsection Section 607(3)(b) in Bihar Education Code, 1961 (b)The school authority shall be required to give 15 days' notice in writing to the Superintending Engineer prior to the commencement of work.