Section 7 in National Housing Bank Employees (Conduct) Regulations, 1994
7. Obligation to maintain Secrecy.
- Every employee shall, while in service or after his retirement, resignation or discharge, maintain the strictest secrecy regarding the National Housing Bank's affairs and the affairs of its constituents and shall not divulge, directly or indirectly, any information of a confidential nature either to a member of the public or to an outside agency or to any other employee of the National Housing Bank not entitled to such information unless(i)divulging of such information is in accordance with the law or in accordance with the practices and usages customery amongst banks;(ii)he is compelled to divulge such information by judicial or other authority;(iii)instrusted to do so by a superior officer in the discharge of his duties.
