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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(d) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(d)"Fiscal Indicators" means the such as numerical ceilings and proportions to gross state domestic product, as may be prescribed, for evaluation of the fiscal position of the State Government;