Madhya Pradesh High Court
M/S Diwakar Infratech Private Limtied vs Shri Rawatpura Sarkar Lok Klayan Trust ... on 16 January, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
----------------- /---------------------/--------------
Dated: 16.01.2024
Due to paucity of time, following matters could not be taken up,
therefore, adjourned as under:
Serial Numbers Next date of listing
115, 119, 120, 145, 148, 158, 159. List next week.
4, 5, 73 to 75, 77, 78, 80, 81, 85, 86, 90, 94 to List after a week.
98, 101 to 103, 106 to 114, 116 to 118, 121 to
125, 129 to 144, 147, 149 to 157, 160 to 163.
Including connected matters
Interim order, if any, passed in any of the above matters to continue till
next date of hearing.
(VISHAL DHAGAT)
JUDGE
pn.
PANKAJ NAGLE
2024.01.17
16:48:16 +05'30'