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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(1) in Bihar Preservation and Improvement of Animals Rules, 1960

(1)For the purpose of Section 27, the Veterinary Officer visiting the locality shall make an enquiry from the Chaukidar or Chief Officer and obtain statement in writing to ascertain the person in whose ownership, possession or custody the bull is for the time being and then seize the bull.