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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(a) in Purba Medinipur University Act, 2017

(a)Ex officio members -
(i)the Chancellor.
(ii)the Vice-Chancellor.
(iii)the Pro-Vice-Chancellor.
(iv)the Secretary. Higher Education, Science and Technology and Biotechnology Department. Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;
(v)the Secretary. Finance Department. Government of West Bengal or his nominee not below the rank of point Secretary to the Government of West Bengal;
(vi)the Chairman. West Bengal State Council of Higher Education or his nominee:
(vii)the Director of Public Instruction. West Bengal or his representative not below the rank of Additional Director of Public Instruction;
(viii)the Chairperson of the College Service Commission or a member of the Commission as his nominee;
(ix)a nominee of the Chairman, University Grants Commission;