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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(d) in Madhya Pradesh Anand Marriages Registration Rules, 2018

(d)"Chief Registrar of Marriages" means the Secretary to Government of Madhya Pradesh Law and Legislative affairs department or an officer authorized by him not below the rank of Additional Secretary to Government of Madhya Pradesh;