Himachal Pradesh High Court
Mudebra Gulzar vs Indian Institute Of Management Sirmaur ... on 18 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Mudebra Gulzar Vs Indian Institute of Management Sirmaur and .
Ors.
CWP No. 5405 of 2023 18.10.2023 Present Mr. V.S. Chauhan, Senior Advocate with Mr. Ajay Kashyap, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Sr. Panel Counsel for respondent No.1 of Reply filed by the respondent No.1 is lying under objection.
Let the same be removed and reply be refiled on or before next date of hearing. Though rejoinder to the reply, stands filed but the same is on rt Part B, which may be placed on record on the next date of hearing.
List before appropriate Bench on 9.11.2023.
(Sandeep Sharma) Judge October 18, 2023 (gaurav) ::: Downloaded on - 19/10/2023 20:36:50 :::CIS