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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1) in The Maharashtra State Council of Examinations Act, 1998

(1)The Chairperson of the State Council, and the Chairperson of any Regional Council shall hold office for a term of four years from the date of their appointments as the Chairpersons.