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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(b) in Punjab Boiler Attendants Rules, 1961

(b)he is able, inter alia -
(i)to stoke a boiler including cleaning and banking fires in a workman like manner;
(ii)to show how avoidable smoke may be prevented;
(iii)to blow through and test the correctness of water gauge glasses and test cocks;
(iv)to replace a gauge glass and show how a false water level might be shown;
(v)to ease a safety valve and use a blow down cock or valve;
(iv)to adjust a high steam and low water safety valve and renew a fusible plug;
(vii)to pack pump or valve chest glands;
(viii)to grind and adjust cocks and valves;
(ix)to take a feed pump or injector to pieces and replace in working in order; and
(x)to handle the appliances provided for keeping the economiser clean;