Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24A(2)] [Section 24A] [Entire Act]

State of Odisha - Subsection

Section 24A(2)(l) in The Orissa Municipal Corporation Act, 2003

(l)particulars of works as may be specified by notification, by the Government, in the official Gazette, together with information on the value of works, time of completion and details of contract ;