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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991

(2)The auction proceedings shall be attended by the Excise Inspectors on Preventive Duty and by Tahsildars who will assist the Officer conducting the auction in securing adequate bids and in laminating bidders of unsatisfactory character or doubtful solvency.