Income Tax Appellate Tribunal - Mumbai
Martin And Harris Laboratories Ltd, ... vs Pr Cit 1, Mumbai on 25 October, 2017
ITA.No.3465/Mum/2017 Martin & Harris Laboratories Limited Assessment Year-2012-13 आयकर अपीलीय अिधकरण "बी"
ायपीठ मुं बई म ।
IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, MUMBAI ी डी.टी. गरािसया, ाियक सद एवं ी मनोज कुमार अ वाल, लेखा सद के सम । BEFORE SHRI D.T. GARASIA, JM AND SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./I.T.A. No.3465/Mum/2017 (िनधा रण वष / Assessment Year: 2012-13) Martin & Harris Principal Commissioner Of Laboratories Limited Income Tax-1 बनाम/ Apeejay Chambers, Room No.387,3rd Floor Wellance Street, Fort Vs. Aaykar Bhavan,M.K.Road Mumbai-400 001 Mumbai-400 020 थायी ले खा सं . /जीआइआर सं ./PAN/GIR No. AABCM-0832-A (अ पीलाथ# /Appellant) : ($%थ# / Respondent) Assessee by : Sumit Lalchandani, Ld.AR Revenue by : V.Janardhanan, Ld. Sr. DR सुनवाई की तारीख / : 23/10/2017 Date of Hearing घोषणा की तारीख / : 25/10/2017 Date of Pronouncement आदे श / O R D E R Per Manoj Kumar Aggarwal (Accountant Member)
1. The captioned appeal by assessee for Assessment Year [AY] 2012-13 primarily contest invocation of revisional jurisdiction u/s 263 by 2 ITA.No.3465/Mum/2017 Martin & Harris Laboratories Limited Assessment Year-2012-13 Ld. Pr. Commissioner of Income Tax-1, Mumbai vide order dated 29/03/2017.
2. The Ld. Counsel for assessee [AR], at the outset, drew our attention to the fact that the assessee has no grievance against the consequential order passed by the lower authorities and therefore, the assessee was no more interested in pursuing the present appeal and wants to withdraw the same. A request in this regard has been placed on record vide letter dated 17/10/2017. The Ld. Sr. DR raised no objection against the same.
3. In view of the above, the assessee's appeal stands dismissed in limine.
Order pronounced in the open court on 25th October, 2017.
Sd/- Sd/-
(D.T. Garasia) (Manoj Kumar Aggarwal)
ाियक सद / Judicial Member लेखा सद / Accountant Member
मुंबई Mumbai; िदनां क Dated : 25.10.2017 Sr.PS:- Thirumalesh आदे श की ितिलिप अ !े िषत/Copy of the Order forwarded to :
1. अपीलाथ# / The Appellant
2. $%थ# / The Respondent
3. आयकर आयु+(अपील) / The CIT(A)
4. आयकर आयु+ / CIT - concerned
5. िवभागीय $ितिनिध, आयकर अपीलीय अिधकरण, मुंबई / DR, ITAT, Mumbai
6. गाड. फाईल / Guard File आदे शानुसार/ BY ORDER, उप/सहायक पं जीकार (Dy./Asstt. Registrar) आयकर अपीलीय अिधकरण, मुंबई / ITAT, Mumbai