Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(1) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989 (1)Save as provided in Rule 9, any person desiring to transport poppy straws shall make an application to the authorised officer for a pass in that behalf.
