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[Cites 0, Cited by 0] [Section 65AA(12)] [Section 65AA] [Entire Act]

State of Rajasthan - Subsection

Section 65AA(12)(b) in Rajasthan Factories Rules, 1951

(b)A register shall be maintained in which the details of the various tests carried out from time to time under clause (a) shall be entered and every entry made shall be signed by the person making the tests.