Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 44 in Bihar Minor Mineral Rules, 2017 44. Buffer Stock. - To regulate the prices of minor minerals, the Department may authorise the Corporation to maintain a certain buffer stock of some or all the minor minerals and sell the same at such places and at such prices as the Department may direct.
