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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(30B) in The Customs Act, 1962

(30B)[ "passenger name record information" means the records prepared by an operator of any aircraft or vessel or vehicle or his authorised agent for each journey booked by or on behalf of any passenger;] [Inserted by Finance Act, 2017 (Act No. 7 of 2017), dated 31.3.2017.]