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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Odisha - Subsection

Section 91(2) in The Orissa Registration Rules, 1988

(2)The copy of every document and the endorsements in a register book shall be compared with the original by a number of permanent establishment other than the copyist, and the reader and examiner shall append their signature and designation with date to the copy using the words."Copied by A.B," read by C.D.'"compare Examined by.Date - Clerk Date-Clerk. E.F. Clerk