Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 23J] [Entire Act] State of Madhya Pradesh - Subsection Section 23J(ii) in The M.P. Accommodation Control Act, 1961 (ii)a retired servant of a company owned or controlled either by the Central or State Government; or
