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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(5)(c) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(c)The Chancellor may intimate in a specified order, a large number of names of experts than required under sub-section (4) for serving as his nominees on the Selection Committee in such case on any person whose name appears higher in the specified order not being available for a meeting of the Selection Committee, a person whose name appears nearest lower in the specified order shall be requested to serve on the Committee.