Section 1 in The Dadra and Nagar Haveli Excise Regulation, 2012
1. Short title and extent commencement. - (1) This Regulation may be called the Dadra and Nagar Haveli Excise Regulation, 2012.
(2)It extends to the whole of the Union territory of Dadra and Nagar Haveli.(3)It shall come into force on such date as the Administrator may, by notification in the Official Gazette, appoint.
