Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 14 in Bihar Elementary School Education Committee Act, 2007

14. Capacity Building/Improvement.

- The Government shall take the following steps for the capacity building of the Vidyalaya Shiksha Samiti:-
(a)Training/orientation of the Chairperson and Secretaries of the Vidyalaya Shiksha Samities shall be organised from time to time.
(b)The educational trips will be organised for the members of the Samiti.