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[Cites 0, Cited by 0] [Section 559(1)] [Section 559] [Entire Act]

State of Jharkhand - Subsection

Section 559(1)(c) in Jharkhand Municipal Act, 2011

(c)propagate any election matter to the public by holding, or by arranging the holding of, any musical concert or any theatrical performance or any other entertainment or amusement, with a view to attracting the members of the public thereto, in any polling area during the period of forty-eight hours ending with the hour fixed for the conclusion of the poll for any election in that polling area.