Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(iii) in M.P. Nagar Vikas Nidhi Niyam, 2001

(iii)The grant to be given for the specific capital works by the State Government shall also be transferred to the Infrastructure Account.