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Gujarat High Court

Trivedi Shakutalaben Ambalal 1 & 7 vs State Of Gujarat - Through Thedirector ... on 1 September, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                  C/SCA/207/2011                                             ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 207 of 2011


                                           With
                     SPECIAL CIVIL APPLICATION NO. 4146 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4147 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4149 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4150 of 2011
                                           With
                     SPECIAL CIVIL APPLICATION NO. 4152 of 2011
         ==========================================================
                TRIVEDI SHAKUTALABEN AMBALAL 1 & 7....Petitioner(s)
                                      Versus
          STATE OF GUJARAT - THROUGH THEDIRECTOR SOCIAL SECURITY &
                                3....Respondent(s)
         ==========================================================
         Appearance:
         MR SUNIL K SHAH, ADVOCATE for the Petitioner(s) No. 1 - 8
         GOVERNMENT PLEADER for the Respondent(s) No. 1
         MR MANOJ N POPAT, ADVOCATE for the Respondent(s) No. 2
         NOTICE SERVED for the Respondent(s) No. 3
         SERVED BY RPAD - (N) for the Respondent(s) No. 4
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                    Date : 01/09/2016


                                      ORAL ORDER

As the pleadings are to be exchanged, stand over to 19.09.2016.

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HC-NIC Page 1 of 2 Created On Sat Sep 03 04:39:42 IST 2016 C/SCA/207/2011 ORDER (N.V.ANJARIA, J.) cmjoshi Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Sep 03 04:39:42 IST 2016