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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(2)(e) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

(e)to ensure that privacy of clients' data is maintained and the same is not shared with any other agency/associates in violation of these regulations;