Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(d) in Delhi Wakf Board Regulations, 1963

(d)All money of the Board shall be deposited in such schedule Bank/Banks as may be approved by the Board for this purpose.