Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] Union of India - Section Section 27 in The Telecom Regulatory Authority Of India Act, 1997 27. Bar of jurisdiction.— No civil court shall have jurisdiction in respect of any matter which the Authority is empowered by or under this Act to determine.
