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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4)(a) in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987

(a)All rules made under this Act shall, be published in the Tamil Nadu Government Gazette and unless they are expressed to come into force on a particular day shall come into force on the day on which they are so published.