Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 1 in C.U. Shah University First Statutes 2013

1.

(1)This "first statutes" shall be called the 'C. U. Shah University' First Statutes 2013.
(2)They shall come into force on. such date as the State Government may, by notification in the Official Gazette, appoint.