Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6D(1)] [Section 6D] [Entire Act]

State of Karnataka - Subsection

Section 6D(1)(b) in Karnataka Ministers Salaries And Allowances Act, 1956.

(b)the first two hundred rupees of the aggregate monthly charges for the consumption of electricity and water in the residence.