Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(1) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993 (1)The Commission shall meet as and when necessary at such time and place as the Chairman may decide.
