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State of Tamilnadu - Section

Section 376 in The Madurai City Municipal Corporation Act, 1971

376. Power to grant licences be subject to Tamil Nadu Act XXXII of 1950.

- The power of the Commissioner to grant licence or permission under sections 372, 373, 374 and 375 shall be subject to the provisions of the Tamil Nadu Animals and Birds Sacrifices Prohibition Act, 1950 (Tamil Nadu Act XXXII of 1950).The Milk Trade