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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(16) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

16.2The procedure for application for connectivity of a Solar Project with the network of the Distribution Licensee is set out at Annexure 1 of these Regulations. The model Application Form, along with a checklist, for application to be made by the Eligible Consumer to the concerned Licensee is at Annexure 2.